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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(r) in Madurai-Kamaraj University Act, 1965

(r)"University college" means a college or a college combined with a research institute maintained by the University (whether instituted by it or not) and providing courses of study leading upto the post-graduate and professional degrees;