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State of Uttar Pradesh - Section

Section 13 in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

13. Method of payment of pension and gratuity.

(1)Pension and other retirement benefits shall be paid by the Mukhya Adhikari in the manner as given in the Schedule to these rules.
(2)In respect of all cases for retirement benefits to the officer shall be governed by the Government Orders issued, from time to time, in respect of the servants of State Government.