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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 2 in The Whistle Blowers Protection Act, 2014

2. Provisions of this Act not to apply to Special Protection Group.—

The provisions of this Act shall not apply to the armed forces of the Union, being the Special Protection Group constituted under the Special Protection Group Act, 1988 (34 of 1988).