Section 15 in The Orissa Government Land Settlement Rules, 1983
15. Repeal.
(1)The Orissa Government Land Settlement Rules, 1974 is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the rules so repealed shall be deemed to have been done or taken under these rules.Form I[See Rule 5 (2)]Application for settlement of landToThe Tahasildar,
