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[Cites 0, Cited by 0] [Section 340(2)] [Section 340] [Entire Act]

State of Nagaland - Subsection

Section 340(2)(g) in Nagaland Municipal Act, 2001

(g)Industrial buildings, that is to say, any building of structure or part thereof in which products or materials of all kinds and properties are fabricated, assembled or processed as ain assembly plants and such buildings shall include laboratories, power plants, smoke houses, refineries, gas plants, mills dairies, factories, workshops, automobile repair garages and printing presses;