Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(v) in The Orissa Hindu Religious Endowments Act, 1951 (v)[ "Endowment Fund" means the Orissa Hindu Religious Endowments Administration Fund constituted under Section 63;] [Substituted vide O.A. No. 18 of 1954.]
