Delhi High Court - Orders
Poonam Sethi vs Sanjay Sethi on 4 October, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~4.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 31/2021
POONAM SETHI ..... Appellant
Through: Mr. Bhuvan Mishra, Advocate.
versus
SANJAY SETHI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 04.10.2021 CM APPL. Nos.7706-7707/2021 Exemptions allowed, subject to all just exceptions. The applications stand disposed of. MAT.APP.(F.C.) 31/2021 & CM APPL. 13597/2021 Despite service, the respondent has not put in appearance. In the interest of justice, we defer orders. We make it clear that in case the respondent does not appear on the next date, the Court shall proceed to deal with the present appeal.
Adjourned to 22.11.2021.
VIPIN SANGHI, J JASMEET SINGH, J OCTOBER 04, 2021 B.S. Rohella Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:05.10.2021 16:07:47