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[Cites 0, Cited by 0] [Section 474] [Entire Act]

State of Bihar - Subsection

Section 474(ii) in Bihar Financial Rules, 1950

(ii)He must enter on each bill the complete accounts, classification of the proposed expenditure, from major head down to detailed head of account, and state whether the charge is voted or charged. When a single bill includes charges falling under two or more detailed heads the charges must be distributed accurately over the respective heads.