National Green Tribunal
M C Mehta vs Union Of India on 25 November, 2014
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
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IN THE MATTER OF:
M.C. Mehta Vs. Union of India
And
Krishan Kant Singh Vs. M/s. Hindustan Cocacola Beverages Pvt. Ltd.,
Mehdiganj, Rajatalab, Varanasi
And
Krishan Kant Singh Vs. DCM Shriram Industries
And
Krishan Kant Singh Vs. M/s. DSM Sugar Distiller Division, Asmauli,
Moradabad
And
Krishan Kant Singh Vs. M/s. Deoria Paper Ltd., Hata Road, Narainpur, Deoria
And
Krishan Kant Singh Vs. M/s. Yash Paper Ltd., Darshan Nagar, Faizabad
And
Krishan Kant Singh Vs. CPCB
And
Krishan Kant Singh Vs. VRS Foods (M/s. Ved Ram & Sons)
And
Krishan Kant Singh Vs. M/s. Saraiya Distillery Sardar Nagar, Gorakhpur
And
Krishan Kant Singh Vs. M/s. Sherwani Sugar
And
Krishan Kant Singh Vs. M/s. Etawah Unit
And
Krishan Kant Singh Vs. M/s. Pilkhuwa Dairy
And
Krishan Kant Singh Vs. M/s. Saf Yeast
And
Krishan Kant Singh Vs. M/s. Indian Farmers Fertilizers Cooperative
And
Krishan Kant Singh Vs. M/s. VRS (Foords) M/s. Ved Ram & Sons
And
Krishan Kant Singh Vs. M/s. Cownpore Woolen Mills
And
Krishan Kant Singh Vs. Sumit Dying & Bleaching 101 A Dada Nagar Kanpur
And
Krishan Kant Singh Vs. Bhardwaj Textile 76 A Dada Nagar Kanpur
And
Krishan Kant Singh Vs. Sethu Sadh Angoori Bagh Farrukhabad
And
Krishan Kant Singh Vs. Tandon Brothers Angoori Bagh Farrukhabad
And
Krishan Kant Singh Vs. Kanpur Tannery 9/6 Gajjupurwa Jajamu
And
Krishan Kant Singh Vs. AS Leather Finishers 369 B Seetala Bazar Jajamu
And
Krishan Kant Singh Vs. Slaughter House Bakarganj Babupurwa, Kanpur
And
Krishan Kant Singh Vs. Slaughter House Colonel Ganj Kanpur
And
Krishan Kant Singh Vs. Slaughter House Bakermandi Kanpur
And
Krishan Kant Singh Vs. Slaughter House Fajalgaj Kanpur
And
Krishan Kant Singh Vs. Slaughter House Samsabad Farrukhabad
And
Krishan Kant Singh Vs. Pashuvadhshala Nagar Nigam Gosipur Meeret
And
Krishan Kant Singh Vs. Simbhaoli Sprit Ltd. (Distillery) Unit Simbholi Hapur
And
Krishan Kant Singh Vs. Kisan Sahkari Chini Mills Ltd. Distillery Unit
Farrukhabad UP
And
Krishan Kant Singh Vs. M/S Starilite Bruchan Ltd. Narang Distillery Pvt. Ltd.
Nawab Ganj Gonda
And
Krishan Kant Singh Vs. M/s Nibi Steels Ltd. Shen Div. Jmdih Ghosi Mau
And
Krishan Kant Singh Vs. M/s Majhola Distillery & Chemical Works Majhola
Plibhit
And
Krishan Kant Singh Vs. M/s Triveni Engg Industry Ltd. Ramkola Kushinagar
And
Krishan Kant Singh Vs. M/s Kisan Sahkari Chini Mills Ltd. Jahagirabad
Anoopshahr District Boolandshehar
And
Krishan Kant Singh Vs. M/s Wave Industry Sugar Unit Panni Nagar
Boolandshehar
And
Krishan Kant Singh Vs. M/s Kisan Sahkari Chini Mills Villg. Shekhupur
District Badaun
And
Krishan Kant Singh Vs. M/s Kisan Sahkari Chini Mills Ltd. Ghosi Mau
And
Krishan Kant Singh Vs. M/s Shalimar Paper Pvt. Ltd. Jansath Road
Mujaffarnagar
And
Krishan Kant Singh Vs. Shree Omkar Paper & Board Mills Pvt Ltd D-6-7
Industrial Area Ram Nagar Chandauli
And
Krishan Kant Singh Vs. M/s OTR Paper Pvt. Ltd. Industrial Area Sikandrabad
Dist. Bulandshahr
And
Krishan Kant Singh Vs. S R Mittal Paper Mills Ltd Mainpuri Road Sikohabad
Firozabad
And
Krishan Kant Singh Vs. Shree Jagdamba Knith Pvt. Ltd. P No. 95-105 Site B
Surajpur Greater Noida
And
Krishan Kant Singh Vs. Avon Dying 41 A Industrial Area Dada Nagar Kanpur
UP
And
Krishan Kant Singh Vs. Super Dyeing & Bleaching Works Plot No. 39 A
Dadanagar Kanpur UP
And
Krishan Kant Singh Vs. Astha Enterprises Khanpur Farrokhabad
And
Krishan Kant Singh Vs. Harsh Enterprises Khanpur Ghatia Ghat Road
Farrukhabad
And
Krishan Kant Singh Vs. Idea Carpet Ltd. Gopiganj Sant Ravidass Nagar
And
Krishan Kant Singh Vs. Nadri Tanning Industry 96 A Wajidpur Jajmau
And
Krishan Kant Singh Vs. Naz Tanners 150 Ft Road Jajmau
And
Krishan Kant Singh Vs. Arshi Enterprises (Najula Tannery) 175/158 B-2
Bhuriyaghat Jajmau
And
Krishan Kant Singh Vs. Kazi Leather industries 177 Chhabeelepurwa Jajmau
And
Krishan Kant Singh Vs. Blue Star Finisers 996-999 Wajidpur Jajmau
And
Krishan Kant Singh Vs. Dinesh Tanners 913 Wajidpur Jajmau
And
Krishan Kant Singh Vs. Diamont Tanners 915 Wajidpur Jajmau
And
Krishan Kant Singh Vs. New Jawed Tannery 480/379 Wajidpur Jajmau
And
Krishan Kant Singh Vs. Khatun Tanners (Rasid Tanners) Hindustan Compound
Jajmau
And
Krishan Kant Singh Vs. Gajana Tannery (Razzak Tannery) 189/172 Darga Sarif
Road Jajmau
And
Krishan Kant Singh Vs. New Universal Tannery 419/378 Jajmau
And
Krishan Kant Singh Vs. FR Leather 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Allied Leather& Leather Prod. 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Alrahbar Leathers Pvt. Ltd. 173/157 Bhuriyaghat
Jajmau
And
Krishan Kant Singh Vs. Classic Tanners 63, 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Classic Tanning Ind. 102/88 Jajmau
And
Krishan Kant Singh Vs. Commercial Tanners, 94/80 Dargah Sarif Road Jajmau
And
Krishan Kant Singh Vs. Gulfam Navi Bhai KI Tannery Dts. Road Jajmau
And
Krishan Kant Singh Vs. Hazi Iqbal & Co. Purana Nam Naj Tanning Ind. Ram
Rai Sarai 17A Jajmau
And
Krishan Kant Singh Vs. Hilton Tanning Ind. 197/189 Ramraisarai Jajmau
And
Krishan Kant Singh Vs. Hina Interprises Ram Rai Sarai Jajmau
And
Krishan Kant Singh Vs. Iqbal Ahamad KI Tennary 12/9 Banawarilal KA
Bagichaa Jajmau
And
Krishan Kant Singh Vs. Jameel Ahamad 12/9 Banawarilal Ka Bagicha
Gajjupurwa
And
Krishan Kant Singh Vs. Junaid Tanning Ind. 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Kamaal Tanning Ind. 43/36 Shtla Bazar Jajmau
And
Krishan Kant Singh Vs. Kasif Tannery Iqbal Street Jajmau
And
Krishan Kant Singh Vs. Leberty Tanners 173/157 Burhiaghat
And
Krishan Kant Singh Vs. Moh. Rizwan KI Tanners 169 Gajju Purwa Jajmau
And
Krishan Kant Singh Vs. Oriental Tanning Ind. 5 Block B 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Rahmat Sons Leather Finisers (O.N.A.TIF Tannery)
103/96 150 Ft. Road
And
Krishan Kant Singh Vs. Raish Tannery 88/74C Dargah Road Jajmau
And
Krishan Kant Singh Vs. Salu Tanners Gajjupurwa Jajmau
And
Krishan Kant Singh Vs. Salwan Tannery 8/5-B Asafabad Jajmau
And
Krishan Kant Singh Vs. S.R.Tannery (Old name- S.R. Glue) Ahmad Nagar
Jajmau
And
Krishan Kant Singh Vs. Sabra Leather Finisers 94 E Wajdipur, Jajmau
And
Krishan Kant Singh Vs. Union Tanners (Crown International) 104/90 A Sanjay
Nagar Jajmau
And
Krishan Kant Singh Vs. N.S. Tanners 84-A Wajidpur Jajmau (Out of 402
Industries)
And
Krishan Kant Singh Vs. Aizaz Tanners 406/377 Asarfabad Jajmau
And
Krishan Kant Singh Vs. Leather Tend (Fayaj Tanners) DTS Road Jajmau
And
Krishan Kant Singh Vs. Zinat Tanners 183 A Ramrai Sarai Jajmau
And
Krishan Kant Singh Vs. Indian National Tannery Purani Chingi Jajmau
And
Krishan Kant Singh Vs. Iqbal & Co. Asarfabad Jajmau
And
Krishan Kant Singh Vs. Khalid Leather Finisers 3 Gajjupurwa Jajmau
And
Krishan Kant Singh Vs. Shalu Tanners (Isara Tannery) 33, 34 A Idgah Road
Jajmau
And
Krishan Kant Singh Vs. M/s H.J. Tannery Pvt. Ltd. Jolly Road Muzaffarnagar
And
Krishan Kant Singh Vs. N.R.Tanners Bhuriyaghat Jajmau
And
Krishan Kant Singh Vs. M/s. Propene Products
And
Krishan Kant Singh Vs. Sahkari Dugdh Sangh Ltd. Putlighar Mirzapur, UP
And
Krishan Kant Singh Vs. Diesel Locomotive Works, Maduwadeah, Varanasi
And
Krishan Kant Singh Vs. M/s Triveni Engg. Industries Ltd. Bilaspur, Jolly Road,
Muzaffarnagar
And
Krishan Kant Singh Vs. M/s Tikola Distillery Tikola Muzaffarnagar
And
Krishan Kant Singh Vs. Ms. India Glycol Ltd. Gida, Gorakhpur
And
Krishan Kant Singh Vs. Oudh Sugar Mill (Distillery Unit) Hargaon, Sitapur
And
Krishan Kant Singh Vs. Dalmiya Chini Mills (Distt) Jawaharpur Ramkoat
Sitapur
And
Krishan Kant Singh Vs. Lords Distillery Ltd. Nandgunj Ghazipur U.P.
And
Krishan Kant Singh Vs. M/s United Sprits Ltd. Rosa Shahjhanpur
And
Krishan Kant Singh Vs. M/s Superior Industries Ltd. (Distillery) C.B. Gang
Bareilly
And
Krishan Kant Singh Vs. M/s Wave Distillery & Brewaries Ltd. (Distillery Unit)
Vill- Ahmadpura, Ramghat Road Tehsil- Atrauli
And
Krishan Kant Singh Vs. M/s National Industrial Corporation Ltd. Raja ka
sahaspur, Bilari Moradabad
And
Krishan Kant Singh Vs. M/s Dhampur Sugar Mills Ltd. (Unit Distillery)
Dhampur Diss. Bijnor U.P.
And
Krishan Kant Singh Vs. M/s Daurala Sugar Works Distillery Unit Daurala
Merrut
And
Krishan Kant Singh Vs. Kisan Sahkari Chinni Mills Ltd. (Sugar Unit)
Kayamganj, Farrukhbad, UP
And
Krishan Kant Singh Vs. Nav Bharat Duplex Ltd. Badnauli Modi Nagar Hapur
Road, Hapur (Waste Paper)
And
Krishan Kant Singh Vs. Ved Cellulose Ltd. Khasra No.231 & 232 16 KM Hapur
Road, Hapur (Waste Paper)
And
Krishan Kant Singh Vs. M/s Garg Duplex & Paper Mills (P) Ltd. Bhopa Road
And
Krishan Kant Singh Vs. Shri Bhawani Paper Mills Ltd. Raebareli
And
Krishan Kant Singh Vs. M/s Dev Priya Fibers Pvt Ltd Panchli Bagpath Road
Merrut
And
Krishan Kant Singh Vs. M/s Dev Priya Product Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. M/s Dev Priya Papers Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. M/s Dev Priya Industries Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. M/s Anand Duplex Ltd. Unit- 1 Vill- Saini Mawana
Road Merrut
And
Krishan Kant Singh Vs. M/s Anand Triplex Board Ltd. Vill- Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. Haque Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Threads (India) Ltd. Chowbeypur, Kanpur-209203
And
Krishan Kant Singh Vs. Kathuria Brothers A-12 Merrut Road Ind. Area
And
Krishan Kant Singh Vs. Swan Tanning Ind. 199/201, Jajmau
And
Krishan Kant Singh Vs. Anwar Ahamad Tannery 175/158 4C Bhuriyaghat
Jajmau Kanpur
And
Krishan Kant Singh Vs. Habib Leathers 14B 150 Ft Fosd Jajmau Kanpur
And
Krishan Kant Singh Vs. Hazi Badde Tanner Makku said ka bhatta Jajmau
Kanpur
And
Krishan Kant Singh Vs. Karamat Tanning Industries 783 Sanjay Nagar Kanpur
And
Krishan Kant Singh Vs. Leather World 184 A-1 Wajidpur Jajmau Kanpur
And
Krishan Kant Singh Vs. Mash International 83/69 Hindutsathan compound,
Jajmau, Kanpur
And
Krishan Kant Singh Vs. Rider Tanning Ind. 242 Gahhupua Jajmau Kanpur
And
Krishan Kant Singh Vs. Rizwan Tannery 104/90A (22) Sanjay Nagar, Jajmau
KanpurShams Leathers 150 Ft Road Jajmau Kanpur
And
Krishan Kant Singh Vs. Shams Leathers
And
Krishan Kant Singh Vs. Super Leather Finishers 406 K/409 Wajidpur Sanjay
Nagar Jajmau Kanpur
And
Krishan Kant Singh Vs. Aslam Tannery 42 K Bhuriyaghat Jajmau Kanpur
And
Krishan Kant Singh Vs. Fida Hussain Tannery (Nafees Leather Finishers)
175/158A Bhuriyaghat Jajmau Kanpur
And
Krishan Kant Singh Vs. Indian Tanning Industry 150 Ft. Road Jajmau Kanpur
And
Krishan Kant Singh Vs. Sajid Tanners new name Kalid tanners Jajmau Kanpur
And
Krishan Kant Singh Vs. Akhlak Tanners Jajmau Kanpur
And
Krishan Kant Singh Vs. Nisha Enterprises (Saud Tanners) Jajmau Kanpur
And
Krishan Kant Singh Vs. Abdullah Tannery Pvt. Ltd. Jajmau Kanpur
And
Krishan Kant Singh Vs. Finished Leather Job Work, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sajid Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Best Training Industry, Jajmau Kanpur
And
Krishan Kant Singh Vs. A.P.F. Tanners (Shabnam Tanners), Jajmau Kanpur
And
Krishan Kant Singh Vs. Meraj Tanning Industries, Jajmau Kanpur
And
Krishan Kant Singh Vs. Alig International, Jajmau Kanpur
And
Krishan Kant Singh Vs. Aman Enterprises Taj Trader , Jajmau Kanpur
And
Krishan Kant Singh Vs. Ajij Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. M.I.Saddel Work , Jajmau Kanpur
And
Krishan Kant Singh Vs. Jajmau Leather Finishers, Bihari Tannery, Jajmau
Kanpur
And
Krishan Kant Singh Vs. Kamal Enterprises Bhalla Estate, Jajmau Kanpur
And
Krishan Kant Singh Vs. Everest Tanners 184 C-2 Burhiaghat, Jajmau Kanpur
And
Krishan Kant Singh Vs. Everest Export 175/158 B-3 Burhiaghat, Jajmau
Kanpur
And
Krishan Kant Singh Vs. Habib Tannery Pvt. Ltd. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Khan Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Bablu Enterprises, Jajmau Kanpur
And
Krishan Kant Singh Vs. Farhan Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Gem Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sultan Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Reliance Tanning Ind. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Ahmad International, Jajmau Kanpur
And
Krishan Kant Singh Vs. Navratan Industries, Jajmau Kanpur
And
Krishan Kant Singh Vs. Nisar Sons (Lari Tannery) , Jajmau Kanpur
And
Krishan Kant Singh Vs. Greater Arafat Tannery Pvt. Ltd. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Khalid Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Hamid Leather Finisers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Imperial Leather Finisers Pvt. Ltd., Jajmau Kanpur
And
Krishan Kant Singh Vs. Firoj Tanneries (I) Iqbal Street, Jajmau Kanpur
And
Krishan Kant Singh Vs. Firoj Tanneries (II) Iqbal Street, Jajmau Kanpur
And
Krishan Kant Singh Vs. Farhat Zabi kI Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Islam Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Janmal Ind, Jajmau Kanpur
And
Krishan Kant Singh Vs. H.K.Tanning, Jajmau Kanpur
And
Krishan Kant Singh Vs. Liyakat Leather Finisers (Aman Tannery) , Jajmau
Kanpur
And
Krishan Kant Singh Vs. M.M. Leather Finisers (Anna Tannery) , Jajmau Kanpur
And
Krishan Kant Singh Vs. Sariq Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sartaj Tanners(MMZ Tannery), Jajmau Kanpur
And
Krishan Kant Singh Vs. Star Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sunrise Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Supriem Tanning Ind. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Ghaush Leather Finisher, Bhalla State, Jajmau Kanpur
And
Krishan Kant Singh Vs. Gujrat Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Rennet Eastern Exports, Jajmau Kanpur
And
Krishan Kant Singh Vs. Salik Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Naj Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sarfraj Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Top Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Iqbal Leather Ltd. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Allied Exims A-36 Leather Technology Park, Babther
Unnao
And
Krishan Kant Singh Vs. GBS Tanners B-6, Site-2, Industrial Area Unnao
And
Krishan Kant Singh Vs. Leather Fabrics, Ind. Area Site-2, Unnao
And
Krishan Kant Singh Vs. Model Tanners (India) Pvt. A22,23,24, UPSIDC Ind
Area, LTP, Banther, Unnao
And
Krishan Kant Singh Vs. Mustang Leather Pvt. Magarwara Unnao
And
Krishan Kant Singh Vs. Omega International G-11 14 Site-II, Unnao
And
Krishan Kant Singh Vs. Rohit Surfactant (Leayan Global Pvt. Ltd.) L.L.P.
Banther, Unnao
And
Krishan Kant Singh Vs. Ruksh Enterprises, B-5 Leather Technology Park
Banther Unnao
And
Krishan Kant Singh Vs. Super Tannery Ltd. Unit-III LTP Banther Unnao
And
Krishan Kant Singh Vs. Upper India Tannery, A-40 LTP Banther, Unnao
And
Krishan Kant Singh Vs. Alig Tannery, A-25, UPSIDC, Leather Technology Park,
Banther Unnao
And
Krishan Kant Singh Vs. Homera Tanners Pvt. Ltd. A-4 LTP Banther Unnao
And
Krishan Kant Singh Vs. M/s Daurala Organics Ltd. Daurala, Merrut
And
Krishan Kant Singh Vs. Ms. Bathwal Udyog Ltd. Plot No. FL-03 Sector-13,
GIDA, Gorakhpur
And
Krishan Kant Singh Vs. Globe Industry, 37 B 150 Ft. Road,Jajmau Kanpur, UP
And
Krishan Kant Singh Vs. Merino Industries Ltd. Vill- Accheja, Hapur
And
Krishan Kant Singh Vs. M/s Umang Dairies Ltd. 3Km, Hasanpur road Gajraula,
Amroha
And
Krishan Kant Singh Vs. Shri Ram Piston & Rings Ltd. Merrut Road Ind.area
Gzb.
And
Krishan Kant Singh Vs. M/s Al-Saqib Exports Pvt Ltd. Vill- Alipur, Hapur Road
And
Krishan Kant Singh Vs. CETP, Jajmai, Kanpur
And
Krishan Kant Singh Vs. Simbhaoli Sprit Ltd. (Distillery Unit), Simbhaoli, Hapur
And
Krishan Kant Singh Vs. Kisan Sahkari Chini Mills Ltd. (Distillery)
Farrukhabad, UP
And
Krishan Kant Singh Vs. M/s Nibi Steels Ltd. (Chem. Div.) Jamdih Ghosi Mau
And
Krishan Kant Singh Vs. M/s Majhola Distillery & Chemical Works, Majhola,
Plibhit
And
Krishan Kant Singh Vs. Shri Onkar Paper & Board Mills (P) Ltd., Chandauli
And
Krishan Kant Singh Vs. M/s OTR Papes Pvt. Ltd., Bulandshehar
And
Krishan Kant Singh Vs. Nav Bharat Duplex Ltd. Hapur
And
Krishan Kant Singh Vs. Astha Enterprises, Farrukhabad
And
Krishan Kant Singh Vs. Harsh Enterprises Khanpur, Farrukhabad
And
Krishan Kant Singh Vs. Sethu Sadh, Angoori Bag Farrukhabad
And
Krishan Kant Singh Vs. Tandon Brothers, Angoori Bag Farrukhabad
And
Krishan Kant Singh Vs. Gajala Tannery (Razzak Tannery), Jajmau
And
Krishan Kant Singh Vs. New Universal Tannery, Jajmau
And
Krishan Kant Singh Vs. F.R.Leather, Jajmau
And
Krishan Kant Singh Vs. Allied Leather & Leather Prod. , Jajmau
And
Krishan Kant Singh Vs. Alrahbar Leathers Pvt. Ltd. , Jajmau
And
Krishan Kant Singh Vs. Classic Tanners, Jajmau
And
Krishan Kant Singh Vs. Classic Tanning, Jajmau
And
Krishan Kant Singh Vs. Commercial Tanners, Jajmau
And
Krishan Kant Singh Vs. Gulfam Navi Bhai KI Tennery DTS Road, Jajmau
And
Krishan Kant Singh Vs. Hazi Iqbal & Co. Purana Nam Naj Tanning Ind. ,
Jajmau
And
Krishan Kant Singh Vs. Hilton Tanning Ind. , Jajmau
And
Krishan Kant Singh Vs. Hina Interprises, Jajmau
And
Krishan Kant Singh Vs. Iqbal Ahamad KI Tennery, Jajmau
And
Krishan Kant Singh Vs. Jameel Ahamad 12/9 Banawarilal Ka Bagicha
Gajjupurwa
And
Krishan Kant Singh Vs. Junaid Tanning, Jajmau
And
Krishan Kant Singh Vs. Kamaal Tanning, Jajmau
And
Krishan Kant Singh Vs. Kasif Tannery, Jajmau
And
Krishan Kant Singh Vs. Leberty Tanners, Jajmau
And
Krishan Kant Singh Vs. Moh. Rizwan ki Tanners, Jajmau
And
Krishan Kant Singh Vs. Oriental Tanning Ind. , Jajmau
And
Krishan Kant Singh Vs. Rahmat Sons Leather Finisers(O.N. Atif Tannery)
And
Krishan Kant Singh Vs. Raish Tannery, Jajmau
And
Krishan Kant Singh Vs. Salu Tanners, Jajmau
And
Krishan Kant Singh Vs. Salwan Tannery, Jajmau
And
Krishan Kant Singh Vs. Indian National Tannery Purani chungi, Jajmau
And
Krishan Kant Singh Vs. Iqbal & Co. Asarfabad, Jajmau
And
Krishan Kant Singh Vs. Khalid Leather Finisers, Jajmau
And
Krishan Kant Singh Vs. Shalu Tanners (Isara Tannery), Jajmau
And
Krishan Kant Singh Vs. Kanpur Tannery, Jajmau
And
Krishan Kant Singh Vs. A.S. Leather Finishers, Jajmau
And
Krishan Kant Singh Vs. Aizaz Tanners, Jajmau
And
Krishan Kant Singh Vs. Leather Tend (Fayaj Tanners) , Jajmau
And
Krishan Kant Singh Vs. Mustang Leather Pvt. Magarwara Unnao
And
Krishan Kant Singh Vs. Globe Industry, Jajmau, Kanpur
And
Krishan Kant Singh Vs. Propene Products Ltd. Kanpur
And
Krishan Kant Singh Vs. Tasty Dairy Specialties Ltd., Kanpur
And
Krishan Kant Singh Vs. Slaughter House, Bakarganj, Babupurwa, Kanpur
And
Krishan Kant Singh Vs. Slaughter House, Colonel Ganj Kanpur
And
Krishan Kant Singh Vs. Slaughter House, Bakermandi Kanpur
And
Krishan Kant Singh Vs. Slaughter House, FazalganjKanpur
And
Krishan Kant Singh Vs. Slaughter House, Samsabad Kanpur
And
Krishan Kant Singh Vs. Pashuvadhshala Nagar Nigam, Merrut
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE DR. D.K. AGRAWAL, EXPERT MEMBER
HON'BLE PROF. A.R. YOUSUF, EXPERT MEMBER
Present: Applicant: Appearance not marked
Respondent Nos. 1: Mr. Amit Sibal, Sr. Adv. and Mr. Manu Aggarwal,
Adv.
Respondent No. 4: Mr. B.V. Niren, Adv. Respondent No. 5: Ms. Savitri Pandey, Adv.
Date and Orders of the Tribunal
Remarks
Item No. 1 This matter has been listed by the Registry for
November
25, 2014 seeking direction/clarification in regard to the Order
passed by us on 17th November, 2014. We direct that the meeting referred to in the last paragraph on the last but one page of the Order is the meeting of all the Chief Secretaries of all the States, Secretary of MoEF, Secretary of Water Resources, FA of MoEF, Chairman/ Principal Secretaries of the respective Pollution Control Board, Chairman of the Central Pollution Control Board and all other members who had attended the chamber meeting in the Tribunal on 11th November, 2014.
This meeting will be held on 12th December, 2014 in the Conference room of the National Green Tribunal.
The case would be taken up for hearing and directions on 15th December, 2014 before the Tribunal as already directed.
The Learned Counsel appearing for the respective parties may inform the concerned authorities immediately of the next meeting. The Registry shall also send the copy of the Order by Fax or E-mail to all the concerned Officers immediately.
List on the date afore-indicated.
..........................................,CP (Swatanter Kumar) .........................................,JM (U.D. Salvi) .........................................,EM (Dr. D.K. Agrawal) .........................................,EM (Prof. A.R. Yousuf)