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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(c) in Prevention Of Collision On National Waterways Regulations, 2002

(c)Any subsequent alteration of bearing between two vessles shall not make the overtaking vessel a crossing vessel within the meaning of these rules or relieve her the duty of keeping clear of the overtaken vessel until she is finally passed and clear.