Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Punjab - Subsection Section 12A(a) in The Punjab Agricultural Produce Markets Act, 1961 (a)all the Committees, constituted by way of nomination under section 12 as it existed immediately before such commencement, shall stand superseded;
