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[Cites 0, Cited by 0] [Section 115B] [Entire Act]

State of Odisha - Subsection

Section 115B(iv) in The Board's Excise Rules, 1965

(iv)The Excise Commissioner shall post an officer of the rank of Inspector of Excise for receipt and distribution of E.A.Ls. in case of I.M.F.L. and Beer imported from outside the State. Such Inspector shall have his Store or Office in the Registered Office of the aforesaid Corporation.