Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Department Of Communication, Delhi vs Qualcomm Incorporated on 8 August, 2017

Bench: Dipak Misra, A.M. Khanwilkar

     ITEM NO.6                            COURT NO.2                   SECTION XVII

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal       No.966/2014


     DEPARTMENT OF COMMUNICATION, DELHI                                  Appellant(s)

                                                  VERSUS

     QUALCOMM INCORPORATED              & ANR.                           Respondent(s)

     (With appln.(s) for c/delay in filing appeal, stay, exemption from
     filing O.T. and permission to file lengthy list of dates)


     Date : 08-08-2017 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR


     For Appellant(s)             Mr.   Sanjai Kumar Pathak, Adv.
                                  Ms.   Rashmi Malhotra, Adv.
                                  Mr.   Shailender Saini, Adv.
                                  Mr.   D. S. Mahra, AOR

     For Respondent(s)            Mr. C.A. Sundaram, Sr. Adv.
                                  Ms. Bhavi Sanghvi, Adv.
                                  Mr. Kamal Shankar, Adv.
                                  Oendri Neogi, Adv.
                                  Sherva Doongaje, Adv.
                                  Mr. Armaan Sharma, Adv.
                                  Mr. Ashwarya Sinha, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Appeal admitted.

Let the hearing of the appeal be expedited.

Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.08.08 17:01:26 IST Reason:

(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar