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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(3)(b) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(b)in case of single nomination under any category the Election Officer may declare the candidate as "uncontested or unanimous" and declare elected accordingly ;