Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(i) in The Noise Pollution (Regulation And Control) Rules, 2000

(i)"festive occasion" shall include any National function or State function as notifed by the Central Government or State Government; and