Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 60 in The United Provinces Tenancy Act, 1939 60. Suit for declaration of right of a person claiming to be tenant . - The land-holder may sue any person claiming to be a tenant of a holding for a declaration of the right of such person.
