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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Mizoram - Subsection

Section 46(3) in Mizoram (Land Revenue) Act, 2013

(3)Failure to seek renewal of lease after expiry of the tenure, the land lease shall automatically be deemed to be terminated. Even payment of land revenue shall not entitle extension of the lease period.CHAPTER - VII Assessment And Collection of Land Revenue, Taxes, Fees, Etc.