Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 7 in Manipur Home Guards Act, 1989

7. Training, functions and duties.

- The Commandant General or the Commandant in any area may, at any time, call out a member of the Home Guards for training or to discharge any of the functions assigned to the Manipur Home Guards in accordance with the provisions of this Act and rules made thereunder.