Section 14A(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(2)A fee of [Rs. 7,500 (Rupees seven thousand and five hundred only)] for permanent and semi-permanent theatres and fee of [Rs. 4,000 (Rupees four thousand only)] [Substituted by G O. Ms. No. 1054, Home, dated the 10th July 2007.] for travelling cinemas shall be paid and a Treasury receipt for the amount of the fee shall also be submitted along with the application.
