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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(l) in Assam State Acquisition of Zamindaries Act, 1951

(l)The manner and period of publication of the draft compensation statement under section 16, and the period within which the objection should be submitted under sub-section (2) of section 16 :