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State of Punjab - Section

Section 28 in Punjab Jail Manual, 1996

28. Annual report and returns.

- The Inspector-General shall as soon after the close of each calender year as possible and not later than the first day of May in each such year submit to the State Government a report on the administration of jails, together with such statistical and other statements, returns and informations and in such form as the State Government may from time to time, by executive direction, require.