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[Cites 0, Cited by 0] [Section 743(6)] [Section 743] [Entire Act]

Union of India - Subsection

Section 743(6)(b) in The Sugar Undertakings (Taking Over Of Managements) Act, 1978

(b)any cane dues being the price payable for any cane acquired for the purposes of a sugar undertaking shall not be deemed to be in arrears at any time before the expiry of fourteen days from the date of delivery of such cane to the undertaking;