State Consumer Disputes Redressal Commission
Uttamrao S/O Hiranandji Bhange vs The Oriental Insurance Co Ltd on 28 March, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION STATE CONSUMER DISPUTES REDRESSAL COMMISSION MAHARASHTRA STATE, CIRCUIT BENCH, NAGPUR 5th floor, Administrative Building, Civil Lines, Nagpur-01 Appeal No. A/07/53 (Arising out of Order dtd. 24.11.2006 in Complaint No. CC/06/183 of District Forum, Nagpur) (NOT IN CONFONET) Uttamrao s/o Hiranandji Bhange R/o Quarter No.1/15 Raghujinagar Nagpur .. Appellant(s) Versus The Branch Manager The Oriental Insurance Co Ltd C.B.O., III, Shukla Bhavan West High Court Road Dharampeth, Nagpur .. Respondent(s)
BEFORE: Honble Mr S. M. Shembole, Presiding Member Hon'ble Smt.Jayshree Yengal, Member Hon'ble N. Arumugam, Member PRESENT: None ..for the Appellant Adv.Mr A R Godbole .....for the Respondent ORDER (Delivered on 28.03.2012) Per Mr S. M. Shembole, Honble Presiding Member Appellant Uttamrao as well as his counsel are absent. Adv. Mr A R Godbole for the respondent is present. As the appellant & his counsel are absent since 17.02.2010, on last date, the matter was adjourned till today by way of last chance. But, today also appellant as well as his counsel are absent. Hence, there is no alternative except to dismiss the appeal in default and accordingly, it is dismissed.
No order as to cost.
Copy of this order be supplied to the parties.
[ S. M. SHEMBOLE ] PRESIDING MEMBER [ SMT.JAYSHREE YENGAL] MEMBER [ N. ARUMUGAM] MEMBER sj