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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(1)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995

(a)The Presiding Officer shall close the polling station at the hour fixed in that behalf under these rules and shall not, thereafter, admit any elector in the polling station: