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State of Tamilnadu - Section

Section 8 in Tamil Nadu Pachaiyappa's Trust and of The Public Trust and Endowments Specified in Schedule (Taking Over of Management) Act, 1981

8. Reconstitution of Board of Trustees on the expiry of Act.

- Within two months before the expiry of the period of two years specified in sub-section (1) of sections 3, the Government shall take all steps to hold election for the Board of Trustees in accordance with the Pachaiyappa's Trust scheme so that the newly elected members may assume immediately after the expiry of the said period of years.