Madhya Pradesh High Court
The Municipal Corporation Jabalpur vs Simplex Meinhardt Jv Simplex House on 12 March, 2021
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 CR-563-2018
The High Court Of Madhya Pradesh
CR-563-2018
(THE MUNICIPAL CORPORATION JABALPUR AND OTHERS Vs SIMPLEX MEINHARDT JV SIMPLEX
HOUSE)
7
Jabalpur, Dated : 12-03-2021
Shri Arpan Pawar, learned counsel for the applicants.
Shri R.K. Sanghi, learned counsel for the respondent.
Learned counsel for the respondent submits that he has already filed his written submissions/arguments on behalf of the respondent.
List this matter in the week commencing from 22.03.2021. In the meantime, learned counsel for the applicants may also file written submissions.
Interim order passed on earlier occasion shall continue till next date of hearing.
(VIJAY KUMAR SHUKLA) JUDGE PK Signature Not Verified SAN Digitally signed by PARITOSH KUMAR Date: 2021.03.12 17:55:49 IST