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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(l) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(l)"Licensed Chemist" means a person who has obtained a licence under these Rules for the sale on prescription of narcotic drugs and for the manufacture of narcotic drugs from materials which he is law full entitled to possess.