Kerala High Court
The Chairman And Managing Director ... vs C.R.Valsalakumari on 24 March, 2023
Author: S.V.Bhatti
Bench: S.V.Bhatti
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Friday, the 24th day of March 2023 / 3rd Chaithra, 1945
IA.NO.1/2023 IN OP (CAT) NO. 340 OF 2017
OA 729/2016 OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM
PETITIONER/RESPONDENT 1:
C.R.VALSALAKUMARI W/O.BHAVADAS.K,TELECOM MECHANIC OFFICE OF THE SUB
DIVISIONAL ENGINEER, CENTRAL II,BSNL CTO BUILDING,HPO
ROAD,PALAKKAD-1.RESIDING AT:Q.NO.B 4/1,STAFF QUARTERS,GROUND
FLOOR,KELLEPULLY,PALAKKAD-678005.
RESPONDENTS/PETITIONERS 1 TO 4 IN OPCAT/RESPONDENT 2 IN OPCAT:
1. THE CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM
LTD., CORPORATE OFFICE, SANCHAR BHAVAN,HC MATHUR LANE,NEW
DELHI-110001.
2. THE CHIEF GENERAL MANAGER (TELECOM) BSNL,
KERALA,THIRUVANANTHAPURAM-695033.
3. THE GENERAL MANAGER (TELECOM) BSNL,PALAKKAD TELECOM DIVISION,
PALAKKAD-678014.
4. THE ACCOUNTS OFFICER (ESTT), OFFICE OF THE GENERAL MANAGER
(TELECOM), BSNL, PALAKKAD:678014.
5. THE SECRETARY TO THE GOVT.OF INDIA, MINISTRY OF PERSONNEL, PUBLIC
GRIEVANCES & PENSIONS, DEPT.OF PERSONNEL & TRAINING, NEW
DELHI-110001.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to hear and dispose of
the O.P.(CAT) No.340/2017on an early date as may be found just and
convenient by this Hon'ble Court.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S. KALA T.GOPI & NISHITHA BALACHANDRAN, Advocates for the
petitioner/R1 in OP(CAT), SRI. T.SANJAY, Standing Counsel for R1 to
R4/Peitioners in OP(CAT) and of SRI.T.V.VINU, CGC for R5/R2 in
OP(CAT), the court passed the following:
S.V.BHATTI &
BASANT BALAJI, JJ
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I.A..No.1 of 2023 in O.P.(CAT) No.340 of 2017
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ORDER
(Dated: 24th March, 2023) S.V.Bhatti, J.
Allowed.
Post on 23.05.2023.
Sd/-
S.V.BHATTI, JUDGE Sd/-
BASANT BALAJI, JUDGE ss