Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(4)(vi) in Uttar Pradesh Private Universities Act, 2019 (vi)to institute scholarships, fellowships, bursaries, medals and other rewards in accordance with the Statutes and Ordinances;