Rajasthan High Court - Jaipur
Muskan @ Devi D/O Shri Mangilal vs State Of Rajasthan on 9 February, 2023
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 4249/2019
Muskan @ Devi D/o Shri Mangilal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Govind Gupta for Mr. Mirza Faisal Baig For Respondent(s) : Mr. Prashant Sharma, PP HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 09/02/2023 ;ksX; yksd vfHk;kstd }kjk vuqla/kku ls lacaf/kr rF;kRed fjiksVZ izLrqr dh xbZ] tks fjdkWMZ ij j[kh tkosA ;ksX; yksd vfHk;kstd dks funsZf'kr fd;k tkrk gS fd os vuqla/kku ls lacaf/kr uohu rF;kRed fjiksVZ Hkh izLrqr djsaA ;ksX; vf/koDrk ;kph izdj.k esa LFkxu pkgrs gSaA i=koyh pkj lIrkg lwphc) dh tkosA (VINOD KUMAR BHARWANI),J Ad/45 (Downloaded on 16/02/2023 at 12:35:22 AM) Powered by TCPDF (www.tcpdf.org)