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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(4)(b) in The West Bengal University of Health Sciences Act, 2002

(b)to create administrative, ministerial and other necessary posts, to determine the number and emoluments of such posts, to specify minimum qualifications for appointment to such posts, and to appoint persons to such posts on such terms and conditions of service as may be prescribed by regulations in this behalf, or to delegate the power of appointments to such authority or authorities or officer or officers as the Executive Council may, from time to time, by resolution, either generally or specifically, direct;