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NCT Delhi - Section

Section 110 in The Delhi Excise Rules, 2010

110. Consequences of licensee infringing rules or conditions of licence.

- In the event of licence-holder infringing rules or any of the conditions, he shall be liable to be deprived of his licence at the Deputy Commissioner's discretion, in addition to any other penalty to which he may be liable under the penal provisions of the Act.