Himachal Pradesh High Court
Anjana Kumari & Ors. vs . State Of H.P. & Anr. on 29 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Anjana Kumari & Ors. Vs. State of H.P. & Anr.
Ex. Pet. No.33 of 2023 .
29.05.2023 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Ms. Seema Sharma, Mr. Sumit Sharma and Ms. Leena Guleria, Deputy Advocates General, for the respondents.
Notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.
Reply/compliance affidavit be filed before the next date.
List on 23.06.2023.
Jyotsna Rewal Dua
May 29, 2023 Judge
Mukesh
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