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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Anjana Kumari & Ors. vs . State Of H.P. & Anr. on 29 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Anjana Kumari & Ors. Vs. State of H.P. & Anr.

Ex. Pet. No.33 of 2023 .

29.05.2023 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.

Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Ms. Seema Sharma, Mr. Sumit Sharma and Ms. Leena Guleria, Deputy Advocates General, for the respondents.

Notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.

Reply/compliance affidavit be filed before the next date.

List on 23.06.2023.







                                                     Jyotsna Rewal Dua
             May 29, 2023                                  Judge
                Mukesh





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