Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 412] [Entire Act] Union of India - Subsection Section 412(3) in The Companies Act, 2013 (3)The Secretary, Ministry of Corporate Affairs shall be the Convener of the Selection Committee.
