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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(1)When a post in the service is directed to be filled by a retired person, the Appointing Authority shall select eligible retired person having regard to his service record and such other factors as may be directed by the Lokayukta and make appointment to the post.