Section 46(2) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
(2)[ A person shall not be eligible for appointment as Commissioner for persons with disabilities, unless, he/she -(a)must have special knowledge of practical experience in respect of matters relating to rehabilitation of persons with disabilities ;(b)should not have attained the age of 65 years on the last date of receipt of application ;(c)possesses such other experience as may be prescribed by the Government from time to time.
