Supreme Court - Daily Orders
Dlf Commercial Developers Ltd. vs Commissioner Of Income Tax, Delhi Iv on 6 January, 2014
B
ITEM NO.48 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).33478/2013
(From the judgement and order dated 11/07/2013 in ITA No.94/2013 of The
HIGH COURT OF DELHI AT N. DELHI)
DLF COMMERCIAL DEVELOPERS LTD. Petitioner(s)
VERSUS
C.I.T.,DELHI Respondent(s)
(With prayer for interim relief )
Date: 06/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr.Ajay Vohra,adv.
Ms. Kavita Jha,Adv.
For Respondent(s) Mr.R.P.Bhatt,Sr.Adv.
Ms.Sadhna Sandhu,adv.
Mrs.Gargi Khanna,adv.
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following
O R D E R
Leave granted.
|(Sushma Bajaj) | |(Sneh Bala Mehra) | |Sr.P.A. | |Assistant Registrar |