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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005

(f)"Managing Director" means the Managing Director of Madhya Pradesh State Agricultural Marketing Board and includes the Commissioner, Mandi, Madhya Pradesh;