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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(a) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(a)who is employed in the police service or as an officer or, other employee of a prison; or