Himachal Pradesh High Court
State Of H.P. vs . Firoz Khan on 2 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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State of H.P. Vs. Firoz Khan Cr. Appeal No.248 of 2010 02.04.2022 Present: Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Sunny Dhatwalia, Assistant Advocate General, for the appellant.
Mr. Inderjeet Singh Narwal, Advocate, for the respondent.
On the request of learned counsel for the respondent, list after two weeks.
(Ajay Mohan Goel) Judge April 02, 2022 (Rishi) ::: Downloaded on - 02/04/2022 20:13:44 :::CIS