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State of Tamilnadu - Section

Section 6 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

6.

The application for Certificate of Registration shall be submitted along with the permission of the Government of Tamil Nadu and Nursing Council of India to establish the college and shall contain the following particulars namely:
(a)name of the Trust/Society with full address;
(b)name of the proposed Nursing College;
(c)particulars where the Nursing College is to be located with Telephone number if available;
(d)the number of students proposed to be admitted in the first year of the course;
(e)the availability of the land, building and other physical infrastructure training facility available to the- students to be admitted;
(f)ready built area available for accommodation of the academic complex;
(g)residential quarters for the staff of the college;
(h)playground;
(i)hostel; and such other particulars as may be required by the Tamil Nadu Dr. M.G.R. Medical University, from time to time.