Allahabad High Court
Mohd.Aslam Khan vs Mohd.Azam Khan And Another on 15 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1061 of 2005 Petitioner :- Mohd.Aslam Khan Respondent :- Mohd.Azam Khan And Another Petitioner Counsel :- Y.P.YadaV Respondent Counsel :- I.P. Singh Hon'ble Shri Narayan Shukla,J.
Mr.I.P.Singh, learned Advocate put in appearance on behalf of opposite party No.3 and seeks a weeks time to file response. Time is allowed.
List in the week commencing 26th of July, 2010. Order Date :- 15.7.2010 Banswar