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Allahabad High Court

Mohd.Aslam Khan vs Mohd.Azam Khan And Another on 15 July, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3

Case :- CONTEMPT No. - 1061 of 2005
Petitioner :- Mohd.Aslam Khan

Respondent :- Mohd.Azam Khan And Another

Petitioner Counsel :- Y.P.YadaV
Respondent Counsel :- I.P. Singh

Hon'ble Shri Narayan Shukla,J.

Mr.I.P.Singh, learned Advocate put in appearance on behalf of opposite party No.3 and seeks a weeks time to file response. Time is allowed.

List in the week commencing 26th of July, 2010. Order Date :- 15.7.2010 Banswar