Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(k) in The National Welfare board for Seafarers Rules, 1963 (k)one non-official to be nominated by the Central Government from amongst the persons the persons prominent in the field of seamen's welfare or public welfare;
