Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in The Bihar Collective Fines (Imposition) Act, 1982 1. Short title, extent and commencement. (1)This Act may be called the Bihar Collective Fines (Imposition) Act, 1982.(2)It shall be deemed to have come into force on the 15th April, 1981.
