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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of West Bengal - Subsection

Section 141(d) in Police Regulations, Calcutta, 1968

(d)Lock-up pass and classification of prisoners by Assistant Commissioner. - The Officer-in-charge shall send a lock-up pass for each prisoner in the lock-up to the Subdivisional Assistant Commissioner for his signature and classification.