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[Cites 0, Cited by 0] [Section 223] [Entire Act]

Union of India - Subsection

Section 223(3) in The Coal Mines Regulations, 2011

(3)A plan and section showing the details of a11 the boreholes drilled, abandoned or incomplete with details such as diameter, depth and direction of every section of the borehole, extent of water, gas etc; and any other information, shall be submitted along with the report mentioned under sub-regulation (1).