Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 301 in Nagaland Municipal Act, 2001

301. Disposal of land forming site of Public Street permanently closed.

- Whenever any public street or a part thereof is permanently closed under section 300, the site of such street or any portion thereof, may be disposed of as land vested in the Municipality.