Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271R] [Entire Act] State of Kerala - Subsection Section 271R(ii) in Kerala Panchayat Raj Act, 1994 (ii)The manner of filing complaints before the Ombudsman and the manner or filling cases either suo moto or on reference by State Government
