Section 38 in Maharashtra Public Universities Act, 2016
38. Board of Sub-campuses of university.
(1)There shall be a Board of sub-campuses of the university to organize the task and activities of the sub-campuses. It shall consist of the following members, namely:-(a)the Pro-Vice-Chancellor, Chairperson;(b)the Deans of faculties;(c)the Finance and Accounts Officer;(d)the Directors of all Sub-Campuses;(e)the Director, Innovation, Incubation and Linkges;(f)two members of the Management Council, to be nominated by the Vice-Chancellor, one of whom shall be a principal and the other shall be a representative of the management;(g)the Director, Board of Examinations and Evaluation;(h)the Director, Board of Students' Development;(i)the Director, Sports and Physical Education;(j)one Principal, one Teacher, one management representative from the affiliated, autonomous colleges within the jurisdiction of each sub-campus to be nominated by the Management Council;(k)the Registrar - Member-Secretary.(2)The Board of Sub-Campuses of the university shall meet at least three times in a year.
