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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(1)(c) in Jharkhand Minor Mineral (Auction) Rules, 2017

(c)the tender document issued by the Director, Mines, shall contain,-
(i)geological report specifying particulars and estimated quantities of all minerals discovered in the area as prepared by Director, Geology; and
(ii)revenue survey details of the area identified, demarcated shall be divided into forest land, land owned by the State Government, and land not owned by the State Government.